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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(c) in Bolani Ores Limited (Acquisition of Shares) And Miscellaneous Provisions Act, 1978.

(c)all the provisions of the Income-tax Act or, as the case may be, the companies (Profits) Surtax Act shall apply accordingly.