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[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in Live-Stock Importation Act, 1898

(a)the expression "in fectious or contagious disorders" includes tick-pest, anthrax, glanders, farcy, scabies and any other disease or disorder which may be specified by the [Central Government] [Substituted for word "Governor-General in Council" by A.O., 1937] by notification in the [Official Gazette] [Substituted for word "Gazette of India" by A.O., 1937]; and