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Delhi High Court - Orders

State vs Uidai & Anr on 20 February, 2020

Author: Anu Malhotra

Bench: Anu Malhotra

$~36
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CRL.M.C. 5145/2019
     STATE
                                               ..... Petitioner
                     Through: Mr. Jasman Singh Sethi, proxy
                              counsel.

                      versus

     UIDAI & ANR
                                                       ..... Respondent
                      Through:        Mr. Vaijayant   Khanna, Proxy
                                      Counsel.

     CORAM:
     HON'BLE MS. JUSTICE ANU MALHOTRA
                  ORDER

% 20.02.2020 Re-notify for 22.05.2020.

ANU MALHOTRA, J FEBRUARY 20, 2020/rhc