Delhi High Court - Orders
State vs Uidai & Anr on 20 February, 2020
Author: Anu Malhotra
Bench: Anu Malhotra
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 5145/2019
STATE
..... Petitioner
Through: Mr. Jasman Singh Sethi, proxy
counsel.
versus
UIDAI & ANR
..... Respondent
Through: Mr. Vaijayant Khanna, Proxy
Counsel.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 20.02.2020 Re-notify for 22.05.2020.
ANU MALHOTRA, J FEBRUARY 20, 2020/rhc