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Madhya Pradesh High Court

Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 17 December, 2024

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 COMP-9-2011 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 9 of 2011 (SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD. ) COMP/3/2010, COMP/4/2010 Dated : 17-12-2024 Parties through their counsel.

Heard on I.A.No.12129/2024 seeking direction/permission to represent before the appellate tribunal under PMLA, New Delhi in appeal No.2118 of 2017 filed by the enforcement Directorate, Indore in the original complaint no.683/2017.

Counsel for the applicant seeks and is granted two weeks time to file appropriate affidavit.

List the matter on 6.1.2025.

(SUBODH ABHYANKAR) JUDGE das Signature Not Verified Signed by: REENA SUDHIR DAS Signing time: 17-12-2024 17:48:25