Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 16 in Bengal Trade Union Regulations, 1927 16. Any appeal made under section 11(1) of the Act must be filed within 60 days of the date on which the Registrar passed the order against which the appeal is made.
