Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Sikkim - Subsection Section 9(1) in Sikkim Succession Act, 2008 (1)A person who commits murder or abets the commission of murder shall be disqualified from (sic) the property of the person murdered.
