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[Cites 0, Cited by 0] [Section 25(8)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(8)(i) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(i)The nomination paper submitted by an independent candidate shall contain the name of the symbol, which such candidate proposes to adopt from among the symbols specified in Appendix :