Delhi High Court - Orders
Info Edge India Ltd vs Synapseindia Outsourcing Pvt Ltd & Anr on 24 March, 2026
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 54/2026, CM APPL. 11603/2026
INFO EDGE INDIA LTD .....Appellant
Through: Ms. Swathi Sukumar, Sr. Adv.
with Mr. Aman Taneja, Mr. Rishabh
Sharma, Ms. Vanshika Thapliyal, Ms.
Ambica Sood and Mr, Ritik Raghuwanshi,
Advs.
versus
SYNAPSEINDIA OUTSOURCING
PVT LTD & ANR. .....Respondent
Through: Mr. Bhuvanesh Sehgal, Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 24.03.2026
1. The Hon'ble Bench could not assemble today since Hon'ble Mr. Justice C. Hari Shankar is out of the country to attend the 9th Judicial Seminar on Commercial Litigation.
2. Re-notify on 7 April 2026.
BY ORDER COURT MASTER MARCH 24, 2026/aky This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/03/2026 at 21:49:12