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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(b) in The Orissa Aerial Ropeways Rules, 1959

(b)that such safeguards are provided as may, in the opinion of the State Government, be necessary to prevent danger to such structure and injury to any persons lawfully using or employed in such structure.