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State of Jharkhand - Section

Section 183 in Bihar Education Code, 1961

183. Private students and future employment.

- No guarantee of future employment under Government is given to students who, not being already Government servants, enter the college and successfully complete their course. They are however, eligible for appointment as teachers in Secondary and other kinds of schools and Sub-Inspectors and to other administrative posts in the Subordinate Educational Service in the Department.