Section 3(1)(d) in The Northern India Canal And Drainage Act, 1873

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British India - Subsection

Section 3(1)(d) in The Northern India Canal And Drainage Act, 1873

(d)any part of a river, stream, lake or natural collection of water, or natural drainage- channel, to which the State Government has applied the provisions of Part II of this Act;" Water- course."-

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British India - Subsection

Section 3(1)(d) in The Northern India Canal And Drainage Act, 1873