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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(l) in The Orissa Panchayat Samiti Election Rules, 1991

(l)"Polling Station" means the place fixed by the Election Officer for conduct of the poll in respect of election of members of the Samiti;