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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Gujarat - Subsection

Section 147(3) in Gujarat Panchayats Act, 1961

(3)During the leave or absence of the Chairman, the functions of the Chairman shall be performed by such member of the Education Committee as may be elected by that Committee. The member so elected for performing the functions, shall be paid honorarium and allowances at such rate as may be prescribed.