Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3)(a) in The Standards of Weights and Measures (National Standards) Rules, 1988

(a);prepare or cause to be prepared such objects, or equipments, or reproduce such phenomena, or both, as may be necessary for the purpose; and