Gujarat High Court
Dipak Rajkumar Khilwani vs Sub Appropriate Authority (Pc And Pndt) on 18 June, 2018
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/2447/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 2447 of 2018
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DIPAK RAJKUMAR KHILWANI
Versus
SUB APPROPRIATE AUTHORITY (PC AND PNDT)
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Appearance:
MR AD OZA(515) for the PETITIONER(s) No. 1
MS RV ACHARYA(1124) for the RESPONDENT(s) No. 1,2
NOTICE SERVED(4) for the RESPONDENT(s) No. 3
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 18/06/2018
ORAL ORDER
Ms. R. V. Acharya has filed leave note. Put up on 25.6.2018.
(BELA M. TRIVEDI, J) V.V.P. PODUVAL Page 1 of 1