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Gujarat High Court

Dipak Rajkumar Khilwani vs Sub Appropriate Authority (Pc And Pndt) on 18 June, 2018

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

           C/SCA/2447/2018                                ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 2447 of 2018

==========================================================
                        DIPAK RAJKUMAR KHILWANI
                                 Versus
                 SUB APPROPRIATE AUTHORITY (PC AND PNDT)
==========================================================
Appearance:
MR AD OZA(515) for the PETITIONER(s) No. 1
MS RV ACHARYA(1124) for the RESPONDENT(s) No. 1,2
NOTICE SERVED(4) for the RESPONDENT(s) No. 3
==========================================================

 CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                               Date : 18/06/2018

                                ORAL ORDER

Ms. R. V. Acharya has filed leave note. Put up on 25.6.2018.

(BELA M. TRIVEDI, J) V.V.P. PODUVAL Page 1 of 1