Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(1)(a) in Telangana Apartments (Promotion of Construction and Ownership) Act, 1987 (a)his title to the land on and the building, in which the apartments are, or are to be, constructed;