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Union of India - Section

Section 1373 in Admiralty Offences (Colonial) Act, 1849

1373.

[1st August, 1849]An Act to provide for the Prosecution and Trial in Her Majesty's Colonies of Offences committed within the Jurisdiction of the Admiralty.[Preamble.- Repealed by 54 and 55 Vict., C. 67.]