Section 12(2) in THE UTTAR PRADESH REORGANISATION ACT, 2000

[Cites 0, Cited by 0] [Section 12] [Entire Act]

(2)In the Second Schedule to the Representation of the People Act, 1950 (43 of 1950), under heading "I. States"-

(a)entries 25 and 26 shall be renumbered as entries 26 and 27 respectively;

(b)after entry 24, the following entry shall be inserted, namely:-

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"25. Uttaranchal...................................	70";

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