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M/S. Ultra Tech Cement Ltd. vs Union Of India Ministry Of Coal Through ... on 23 December, 2016

Bench: Ashok Bhushan, L. Nageswara Rao

               ITEM NO.5                       COURT NO.4                       SECTION X

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS

               Writ Petition(Civil) No.           1028/2016

               M/S. ULTRA TECH CEMENT LTD. AND ANR.                               Petitioner(s)

                                                        VERSUS

               UNION OF INDIA AND ORS.                                            Respondent(s)

               (With appln. (s) for ad-interim ex-parte stay and office report)

               Date : 23/12/2016 This petition was called on for hearing today.

               CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                                                 (VACATION BENCH)

               For Petitioner(s)           Mr.   Gopal Jain, Sr. Adv.
                                           Mr.   Mahesh Agarwal, Adv.
                                           Mr.   Rishi Agarwal, Adv.
                                           Ms.   Neeha Nagpal, Adv.
                                           Mr.   Rishabh Parikh, Adv.
                                           Mr.   E.C. Agrawala,AOR

               For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice.

Dasti service, in addition, is permitted.

Subject to the petitioner's giving adequate security to respondent No. 2 to the extent of outstanding amount of Rs. 4,29,68,569/- Crores, no further coercive steps shall be taken in pursuance Signature Not Verified to notice dated 15.12.2016.

Reason: We further observe that the supplies may remain as usual.

                         [ Charanjeet Kaur ]             [ Tapan Kr. Chakraborty ]
                            A.R.-cum-P.S.                        Court Master