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State of Chattisgarh - Section

Section 182 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

182. Formwork, false work and shoring.

- The employer shall ensure at a construction site of a building or other construction work that: -
(a)formwork and false work are so designed, constructed and maintained that such formwork and false work support the load that may be imposed on them;
(b)such form work is so erected that working platform, means of access, bracing, means of handling and stabilising could easily be fixed with such formwork.