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Himachal Pradesh High Court

Dilbag Singh vs . Vipan Kumar & Ors. on 3 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Dilbag Singh vs. Vipan Kumar & ors.

FAO (MVA) No.169/2013 .

3.4.2023 Present: Mr. Rajesh Kashyap, Advocate, for the appellant.

Mr. Vijay Kumar, Advocate vice Mr. Sanjeev Kumar Suri, Advocate, for respondents No.1 and 2.

None for respondent No.3.

Learned vice counsel for respondents No.1 and 2 prays for an adjournment on the ground that arguing counsel is not available today.

Therefore, at his request, list after two weeks.

( Sushil Kukreja ) Judge 3rd April, 2023 (CS) ::: Downloaded on - 03/04/2023 20:43:06 :::CIS