Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 2 in Maharashtra Gramdan Act, 1964 2. to 9. No. 2. Chapter II contains sections 2 to 9. They amend sections 12, 10, 17, 18, 42, 45H, 45I and omit section 44 of the Reserve Bank of India Act, 1934. For the effect of these amendments, see section 2 N. 8 (a).
