Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Maharashtra - Subsection Section 45(2) in Maharashtra Police Act (2)The State Government may appoint such persons as it thinks fit to be Veterinary Practitioners and may declare the areas of which they shall be incharge for the purposes of this Act.
