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NCT Delhi - Section

Section 9 in The Delhi Prevention Of Begging Rules, 1960

9. Persons remanded by court to, and those detained in Receiving Centres to be kept separate.

- A person received in a Receiving Centre on remand by a court shall in such Centre, as far as possible, be kept apart from persons undergoing a term of detention and shall be allowed all reasonable facilities in connection with the hearing of his case.