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[Cites 0, Cited by 0] [Section 84(9)] [Section 84] [Entire Act]

State of Punjab - Subsection

Section 84(9)(k) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(k)by a notice in the regional language of the State, pasted at the office of the Panchayat Samiti or the Zila Parishad, and at such other places as the Executive Officer or the Chief Executive Officer, may deem fit; and