Section 122(4)(c) in Code on Social Security, 2020

[Cites 0, Cited by 0] [Section 122(4)] [Section 122] [Entire Act]

Union of India - Subsection

Section 122(4)(c) in Code on Social Security, 2020

(c)provisions for special inspections based on such parameters as may be notified, for the purposes of Chapter III and Chapter IV and the other provisions of this Code relating to those Chapters, by the Central Government, and in respect of other provisions of this Code, by the appropriate Government; and

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Union of India - Subsection

Section 122(4)(c) in Code on Social Security, 2020