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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(3) in The Nathdwara Temple Rules, 1973

(3)The ex-officio member of the Board shall be entitled to be paid of the temple funds, travelling allowance and daily allowance according to the Rajasthan T. A. Rules applicable to his case in respect of journeys undertaken by him for attending the meeting of the board and for any other purpose connected with the affairs of the temple.