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State of Tamilnadu - Section

Section 26 in Tamil Nadu Municipal Public Health Service (Discipline and Appeal) Regulations, 1973

26. Treatment of period of suspension.

- When a member of the service who has been dismissed, removed, compulsorily retired or suspended is reinstated the authority competent to order the reinstatement shall consider and make a specific order for treating the period of absence from duty with reference to the provisions of Fundamental Rule 54.