Section 2 in The Mewar Shishu Hitkarini Sabha Decree (Enforceability) Act, 1954
2. Definitions
- In this Act, unless the subject or context otherwise requires,-(i)"Mewar Act" means the Mewar Act of Sambat. 1994. entitled "Mewar-Ke-Qarzdar Thikanon--Ka-Qanoon" of the former Mewar State: and(ii)"Sabha" means the Mewar Shishu Hitkarini Sabha.
