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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(2)(ii) in Hyderabad Metropolitan Development Authority Act, 2008

(ii)for agriculture purpose and for the excavation (including wells, borewells) made in the ordinary course of agricultural operations and for the construction of unmetalled road intended to give access to land solely for agricultural purpose;