Madhya Pradesh High Court
Deepak Singhal vs The State Of Madhya Pradesh on 22 February, 2016
WP-2827-2015 (DEEPAK SINGHAL Vs THE STA TE 0F MADHYA PRADESH) 22-02-20
1 6 ParflesthroughthehrcounseL Shri Khare, learned counsel prays for and is granted time to file a reply in the matter. List the matter on 09.05.2016. (S.C.SHARMA) JUDGE