Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Arunachal Pradesh - Subsection Section 4(xl) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012 (xl)to develop, register and license all forms of intellectual property rights, including, inter alia, trademarks, copyrights, know-how and patents etc.
