Section 13(2) in The Uttar Pradesh State Sports University Act, 2021
(2)Without prejudice to the generality of the foregoing provisions, the Vice* Chancellor shall -(i)be the chief executive and academic officer of the University. He/She shall preside over the meetings of the Academic and Activity Council;(ii)ensure implementation of the decisions of the authorities of the University;(iii)be responsible for imparting of instructions and maintenance of discipline in the University; and(iv)exercise such other powers and perform such other duties as may be assigned to him/her by or under this Act or the regulations or as may be delegated to him/her by the Board.
