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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Punjab - Subsection

Section 115(2)(q) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(q)as to the classes or grades of servants who shall have the right of appeal under section 116 and the condition subject to which such appeal shall lie;