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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Meghalaya - Subsection

Section 12(iii) in Meghalaya Rural Employment Guarantee Scheme, 2006

(iii)The rate of unemployment allowance shall be one fourth of the wage rate rounded off to the next rupee for the first thirty days during the financial year and shall be one half of the wage rate rounded off to the next rupee for the remaining period of the financial year.