State Consumer Disputes Redressal Commission
Rajikumar K vs Reliance General Insurance Co Ltd on 5 January, 2026
STATE CONSUMER DISPUTES REDRESSAL COMMISSION
KERALA
FIRST APPEAL NO. SC/32/A/241/2019
RAJIKUMAR K
PRESENT ADDRESS - SADANAM,KOTTAPURAM,PARAVUR,,KERALA.
.......Appellant(s)
Versus
RELIANCE GENERAL INSURANCE CO LTD
PRESENT ADDRESS - PALAI PLAZA,DADAR,TT MUMBAI,,KERALA.
THE BRANCH MANAGER-RELIANCE GENERAL INSURANCE CO LTD
PRESENT ADDRESS - BRANCH OFFICE TRANS TOWERS,VAZHUTHACADU,KERALA.
.......Respondent(s)
BEFORE:
HON'BLE MR. JUSTICE SRI.B.SUDHEENDRA KUMAR , PRESIDENT
HON'BLE MR. SRI.AJITH KUMAR.D , JUDICIAL MEMBER
SRI.RADHAKRISHNAN.K.R , MEMBER
FOR THE APPELLANT:
NEMO
FOR THE RESPONDENT:
NEMO
DATED: 05/01/2026
ORDER
KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION VAZHUTHACAUD, THIRUVANANTHAPURAM APPEAL No.241/2019 ORDER DATED : 05.01.2026 (Against the order in C.C.No.01/2013 on the files of DCDRC, Thiruvananthapuram) PRESENT:
HON'BLE JUSTICE SRI. B. SUDHEENDRA : PRESIDENT KUMAR SRI. AJITH KUMAR D. : JUDICIAL MEMBER SRI. K.R. RADHAKRISHNAN : MEMBER APPELLANT:
Rajkumar K., S/o Krishnan Nair, Sadanam, Kottapuram, Paravoor now residing at Rajeevam, Punnamoodu, Varkala P.O., Thiruvananthapuram (by Adv. Muraleedharan Pillai & Adv. Vasudev A.) Vs. RESPONDENTS:
1.
Reliance General Insurance Co. Ltd., Palai Plaza, Opposite Pritam Hotel Dadar, TT Mumbai represented by General Manager, Reliance General Insurance Co. Ltd., Palai Plaza, Opposite Pritam Hotel Dadar, TT Mumbai
2. Branch Manager, Reliance General Insurance Co. Ltd., Trans Towers, Vazhuthacaud, Thiruvananthapuram ORDER HON'BLE JUSTICE SRI. B. SUDHEENDRA KUMAR : PRESIDENT In view of the dismissal of I.A.No.697/2019, the appeal stands dismissed as time barred.
JUSTICE B. SUDHEENDRA : PRESIDENT KUMAR AJITH KUMAR D. : JUDICIAL MEMBER K.R. : MEMBER RADHAKRISHNAN SL ..................
SRI.B.SUDHEENDRA KUMAR PRESIDENT ..................
SRI.AJITH KUMAR.D JUDICIAL MEMBER ..................J SRI.RADHAKRISHNAN.K.R MEMBER