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State of Chattisgarh - Section

Section 16 in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016

16. Decision on question by majority of votes.

- All question brought before any meeting of the Municipality shall be decided by a majority of votes of the Councillors present, in accordance with the provisions of the Act and all such issues, for which there is no provision in these rules or in the Act or in any other rules made under the Act, shall be decided by majority of votes of the Councillors present. General Assembly does not have any right to delete any question included in the agenda.