Delhi High Court - Orders
Ankur Abbot vs Ekta Abbot on 16 May, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~50 to 52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
50
+ CRL.REV.P. 30/2023, CRL.M.A. 665/2023(Stay), CRL.M.A.
1509/2023(Modification of order dt.11.01.2023) & CRL.M.A.
3966/2023 (Direction for Release of amount)
ANKUR ABBOT ..... Petitioner
Through: Mr. Kapil Madan, Mr. Gurmukh
Singh Arora and Mr. Manas Sharma,
Advocates.
versus
EKTA ABBOT ..... Respondent
Through: Mr. Rajiv Bajaj, Mr. Karan Prakash
and Ms. Shruti Khosla, Advocates
alongwith respondent in person.
51
+ CRL.REV.P. 390/2023 & CRL.M.A. 9198/2023 (Stay)
ANKUR ABBOT ..... Petitioner
Through: Mr. Kapil Madan, Mr. Gurmukh
Singh Arora and Mr. Manas Sharma,
Advocates.
versus
EKTA ABBOT ..... Respondent
Through: Mr. Rajiv Bajaj, Mr. Karan Prakash
and Ms. Shruti Khosla, Advocates
alongwith respondent in person.
52
+ CRL.REV.P. 407/2023 & CRL.M.A. 9500/2023 (Delay)
EKTA ABBOT ..... Petitioner
Through: Mr. Rajiv Bajaj, Mr. Karan Prakash
and Ms. Shruti Khosla, Advocates
alongwith petitioner in person.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 09:33:14
ANKUR ABBOT ..... Respondent
Through: Mr. Kapil Madan, Mr. Gurmukh
Singh Arora and Mr. Manas Sharma,
Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 16.05.2023
1. Further arguments heard.
2. List for hearing on 25.05.2023, at the end of the Board.
AMIT SHARMA, J MAY 16, 2023/sn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 09:33:14