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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(13)(i) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(i)a loan to, or by, or deposit with, any corporation (being a body not falling under any of the other provisions of this clause), established by or under any law for the time being in force which grants any loan or advance in pursuance of that Act;