Himachal Pradesh High Court
Pal Singh vs . State Of H.P And Others. on 26 August, 2022
Author: Virender Singh
Bench: Virender Singh
Pal Singh vs. State of H.P and others.
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Ex. Petition No. 60 of 2022 26.08.2022 Present: Mr. Prashant Sharma, Advocate for the petitioner.
Mr. Bhupinder Thakur, Dy. A.G for the respondents.
In pursuance to order dated 5.08.2022, compliance report filed. Copy thereof supplied to learned counsel for the petitioner.
In view of the request of learned counsel for the petitioner, list on 2nd September, 2022.
August 26, 2022 ( Virender Singh )
(naveen) Judge
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