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State of Jharkhand - Section

Section 35 in Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011

35. Controller to maintain list of Standard Rents.

(1)The Controller shall maintain up-to-date list showing the standard rents of buildings as fixed by him from time to time under the Act.
(2)A copy of the list shall remain in the office of the Controller available for inspection free of charge during office hours, and copies of the entries in such list may be granted by the Controller on payment of such charge as may be prescribed.