Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(6) in University of Rajasthan Act, 1946 (6)[ He shall exercise general control in the University and all powers of discipline shall be vested in him.] [As amended by the University of Rajasthan (Amendment) Ordinance No. 10 of 1975.]
