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State of Odisha - Section

Section 31 in The Orissa Motor Vehicles Rules, 1993

31. Application and fee for supplying information relating to the particulars of a motor vehicle.

- Information relating to the particulars of a motor vehicle shall be furnished to a person applying for the same on a payment of a fee of [rupees thirty] [Substituted vide Orissa Gazette Extraordinary No. 136 dated 28.1.2003-Notification SRO No. 29/ 2003 dated 24.1.2003.] for each item of information relating to a period not exceeding one year, [rupees fifty] [Substituted vide Orissa Gazette Extraordinary No. 136 dated 28.1.2003-Notification SRO No. 29/ 2003 dated 24.1.2003.] relating to a period exceeding one year but not exceeding five years and [rupees sixty] [Substituted vide Orissa Gazette Extraordinary No. 136 dated 28.1.2003-Notification SRO No. 29/ 2003 dated 24.1.2003.] when it exceeds five years.