Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 1A in Telangana General Clauses Act, 1308 F 1A. Application of Act. - This Act shall apply to every Hyderabad law as defined in clause (1-a) of section 2.General Definitions.
