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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(1) in The Punjab Cotton Ginning and Pressing Factories Act, 1953

(1)In every cotton ginning factory the construction of which is commenced after the coming into force of this Act,
(a)gin-houses shall be provided with separate entrances and exits for the bringing in of unginned and the taking out of ginned cotton, respectively; and
(b)construction shall be in accordance with the plan and specifications previously approved by the prescribed authority;
Provided that nothing in this sub-section shall apply to any factory in which only single roller gins are used and where the number of such gins is not more than four.