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Himachal Pradesh High Court

Inder Chand Soni vs . Nhpc & Ors. on 18 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Inder Chand Soni vs. NHPC & Ors.

CWP No. 2965 of 2018 18.04.2023 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.

.

Ms. Shreya Chauhan, Advocate, for respondents No. 1 and 2.

Mr. Y. W. Chauhan, Sr. Addl. A.G., Mr. Ramakant Sharma, Addl. A.G. with Ms. Priyanka Chauhan and Ms. Ayushi Negi, Dy. A.Gs., for respondents-State.

As prayed for, list on 09.05.2023.

r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 18th April, 2023 (Sanjeev) ::: Downloaded on - 18/04/2023 20:53:02 :::CIS