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Tripura High Court

M/S Dharampal Satyapal Ltd vs Union Of India & Ors on 3 July, 2018

Bench: Ajay Rastogi, Arindam Lodh

                                 Page 1 of 1


                       HIGH COURT OF TRIPURA
                             AGARTALA

                           WP(C) 354 of 2014

   M/S Dharampal Satyapal Ltd.
                                                          ----Petitioner(s)
                                Versus

   Union of India & Ors.
                                                       ----Respondent(s)

Connected with WP(C) 355 of 2014 WP(C) 356 of 2014 For Petitioner(s) : Mr. AK Saraf, Sr. Adv Mr. S Chetia, Adv Mr. K Roy, Adv.

For Respondent(s) : Mr. P Datta, Adv.

HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI HON'BLE MR. JUSTICE ARINDAM LODH Order 03/07/2018 Additional affidavit has been filed by the petitioner's counsel, copy of which has been supplied to the respondents only on 27.06.2018.

The respondent's counsel wants time to seek instructions and also to file counter affidavit, if advised.

Let the matter be listed on 24.07.2018, as agreed by the parties with the understanding that the matter be heard on that date.

           JUDGE                                     CHIEF JUSTICE




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