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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(1)(a) in The Orissa Urban Police Act, 2003

(a)the carrying of arms, cudgels, swords, spears, bludgeons, guns, knives, sticks or lathis, or any other article which is capable of being used for causing physical violence;