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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(3) in The U.P. National Security Prisoner (Conditions of Detention) Order, 1980

(3)All particulars relating to a National Security Prisoner shall be inserted (without serial number) in the Registers of Civil Prisoners, and all statistics of such prisoners shall be shown separately in jail returns.