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[Cites 0, Cited by 0] [Section 115ACA(3)] [Section 115ACA] [Entire Act]

Union of India - Subsection

Section 115ACA(3)(d) in The Income Tax Act, 1961

(d)"Overseas Depository Bank" means a bank authorised by the issuing company to issue Global Depository Receipts against issue of Foreign Currency Convertible Bonds or ordinary shares of the issuing company.